Ramesh Chandra Dekate vs Union Of India
2022 Latest Caselaw 4429 Chatt

                                    1


             HIGH COURT OF CHHATTISGARH, BILASPUR
                               Order Sheet
                         WPS No. 1135 of 2019
         Ramesh Chandra Dekate Versus Union of India & Others



12/07/2022       Mr. Ishan Verma, learned counsel for the petitioner submits

             that Hon'ble Supreme Court has delivered judgment in an identical

             matter yesterday, copy of which, however, is not available with

             him. He prays for taking up this matter after a week so that in the

             meantime he can obtain the order.

                 List this case in the hearing list commencing from 01.08.2022.

                 Ms. Anmol Sharma, learned Central Government Counsel,

             appearing for respondent No. 1, is present.

                           Sd/-                               Sd/-
                (Arup Kumar Goswami)                 (Parth Prateem Sahu)
                      Chief Justice                          Judge




   Hem