Radhehari Pandey vs Sukhram And Anr
2022 Latest Caselaw 4229 Chatt

Citation : 2022 Latest Caselaw 4229 Chatt
Judgement Date : 5 July, 2022

Chattisgarh High Court

Radhehari Pandey vs Sukhram And Anr on 5 July, 2022

                HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                              FA No.19 of 2015
                 Radhehari Pandey Versus Sukhram and anr.



05/07/2022        Mr. Prakash Tiwari, Counsel for the Appellant.

                  None for Respondent No.1.

Mr. Ravipal Maheshwari, Panel Lawyer for Respondent No.2/State.

The matter is heard finally.

Reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Shubham

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