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Shrimati Geeta Bai (Died) Through ... vs Ramavatar Agrawal And Anr
2022 Latest Caselaw 4197 Chatt

Citation : 2022 Latest Caselaw 4197 Chatt
Judgement Date : 4 July, 2022

Chattisgarh High Court
Shrimati Geeta Bai (Died) Through ... vs Ramavatar Agrawal And Anr on 4 July, 2022
             HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                               F.A. No. 186 of 2013
    Shrimati Geeta Bai (Died) Through Lrs. -Versus- Ramavatar Agrawal & Anr.



04.07.2022         Mr. Anurag Singh, Advocate for the Appellant.

                   Mr. Venketesh Pandey, Advocate for the Respondent No.1.

Mrs. M. Asha, Panel Lawyer for the State/ Respondent No.2.

Heard on I.A.No.10, Application for delinking this appeal from

First Appeal No.187 of 2013.

Having perused the judgment & decree, it appears that

separate adjudication would be required in both the appeal.

Therefore, F.A.No.186 of 2013 is delinked with F.A.No.187 of 2013.

List it for final hearing in the next week.

Interim relief granted earlier to continue, till the next date of

hearing.

                     Sd/-                                               Sd/-
               (Goutam Bhaduri)                                  (Deepak Kumar Tiwari)
                   JUDGE                                               JUDGE




   Ashok
 

 
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