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Rajesh vs The State Of C.G
2022 Latest Caselaw 4177 Chatt

Citation : 2022 Latest Caselaw 4177 Chatt
Judgement Date : 1 July, 2022

Chattisgarh High Court
Rajesh vs The State Of C.G on 1 July, 2022
             HIGH COURT OF CHHATTISGARH, BILASPUR

                                Order Sheet

                            CRA No. 09 of 2000

                  Rajesh Versus State of Chhattisgarh



01.07.2022

Mr. Sandeep Yadav, counsel for the Appellant.

Mr. Vinod Tekam, PL for the State.

Arguments heard.

Reserved for judgment.

Sd/-

(Rajani Dubey) Judge

V/-

 
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