Kishan Kumar Agrawal vs Rev. Anurag Nathaniel
2022 Latest Caselaw 2715 Chatt

Citation : 2022 Latest Caselaw 2715 Chatt
Judgement Date : 26 April, 2022

Chattisgarh High Court

Kishan Kumar Agrawal vs Rev. Anurag Nathaniel on 26 April, 2022

             T OHIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                                FA No. 24 of 1993
             Kishan Kumar Agrawal Versus Rev. Anurag Nathaniel




26.04.2022          Mr. Ankit Pandey, Counsel for the appellant.

                    Ms. Fouzia Mirza, Sr. Advocate along with Mr. Shobhit Mishra and

             Mr. Padmesh Mishra, Counsel for respective respondents.

Learned counsel for the appellant is directed to remove the default

as pointed out by the Registry in the course of the day itself.

Arguments heard.

Reserved for judgment.

Sd/-

(Narendra Kumar Vyas)

Judge

Parul

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