Chandra Kumar Anant vs State Of Chhattisgarh
2021 Latest Caselaw 1780 Chatt

Citation : 2021 Latest Caselaw 1780 Chatt
Judgement Date : 13 August, 2021

Chattisgarh High Court

Chandra Kumar Anant vs State Of Chhattisgarh on 13 August, 2021

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                                CRA No.1826 of 2019
                Chandra Kumar Anant Versus State of Chhattisgarh




13/08/2021   Mr. NK Malaviya, Counsel for the Appellant.

             Mr. Akhtar Hussain, P.L. for the State/Respondent.

Arguments heard.

The matter is reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Shubham

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