Rajesh Kumar Dewan vs Deepa Dewan And Ors
2026 Latest Caselaw 2161 Cal/2

Calcutta High Court

Rajesh Kumar Dewan vs Deepa Dewan And Ors on 20 March, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-11                                                        ORDER SHEET


                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                               IA NO: GA/1/2025

                                    IN
                                CS/97/2025
                           RAJESH KUMAR DEWAN
                                    VS
                           DEEPA DEWAN AND ORS.

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 20th March, 2026.

APPEARANCE:

Mr. Meghnad Dutta, Adv.(VC) Mr. Arindam Paul, Adv.

Ms. Debarati Das, Adv.

Mr. Sohini Choudhury, Adv.

For plaintiff Md. Salamuddin, Adv.

For defendant Nos. 4 & 5

THE COURT: Affidavit-in-opposition filed in Court today is taken on

record.

It is submitted by the learned advocate appearing on behalf of the

plaintiff that he has not been able to prepare the affidavit-in-reply due to

personal difficulties.

In the aforesaid facts and circumstances, the time to file affidavit-in-reply

is extended till 31st March, 2026.

Let this matter appear in the monthly list of April, 2026.

(ARINDAM MUKHERJEE, J.)

Sb/