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East India Pharmaceutical Works Ltd vs Niladri Bhattacharjee And Ors
2026 Latest Caselaw 1951 Cal/2

Citation : 2026 Latest Caselaw 1951 Cal/2
Judgement Date : 17 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

East India Pharmaceutical Works Ltd vs Niladri Bhattacharjee And Ors on 17 March, 2026

Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD-3 & 12

                                                      ORDER SHEET

                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                         ORIGINAL SIDE

                        IA No. GA/4/2025
                                In
                           CS/1/2025

             EAST INDIA PHARMACEUTICAL WORKS LTD.
                              VS
                NILADRI BHATTACHARJEE AND ORS.

                        IA No. GA/1/2025
                                In
                           CS/1/2025

             EAST INDIA PHARMACEUTICAL WORKS LTD.
                              VS
                NILADRI BHATTACHARJEE AND ORS.




BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 17th March, 2026
                                                            Appearance:
                                        Mr. Jishnu Chowdhury, Sr. Adv.
                                                     Mr. Ratul Das, Adv.
                                               Mr. Amar Dudewala, Adv.
                                               Mr. Pranav Sharma, Adv.
                                               Ms. Srija Mukherjee, Adv.
                                                  Mr. Arka Biswas, Adv.
                                                            For plaintiff
                                                 Ms. Arunima Lala, Adv.
                                                 Ms. Ankita Singh, Adv.
                                                     For defendant no.5
                                        2

                                            Mr. Sourav Kumar Mukherjee, Adv.
                                                          Ms. Sahana Pal, Adv.
                                                    Ms. Saheli Mukherjee, Adv.
                                                     Mr. Souhardya Mitra, Adv.
                                                        Mr. Malay Bhadra, Adv.
                                                For defendant/respondent no.6

The Court:- After hearing the defendant no.6 and taking into

record the judgments cited at the Bar, these matters are adjourned and shall

appear in the list on 21st April, 2026.

The interim order, which is in subsistence till 31 st March, 2026, is

extended till 15th May, 2026 or until further orders whichever is earlier.

(ARINDAM MUKHERJEE, J.)

Sb/

 
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