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Aga Haji Mohamed Jaffar Turk And Ors vs Hazi Mirza Zainab Abedin Basravi And Ors
2026 Latest Caselaw 1557 Cal/2

Citation : 2026 Latest Caselaw 1557 Cal/2
Judgement Date : 6 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Aga Haji Mohamed Jaffar Turk And Ors vs Hazi Mirza Zainab Abedin Basravi And Ors on 6 March, 2026

OD-1 to 6

                           ORDER SHEET

                 IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE


                         IA NO. GA/1/2023
                          In CS/609/1930

             AGA HAJI MOHAMED JAFFAR TURK AND ORS.
                                Vs
            HAZI MIRZA ZAINAB ABEDIN BASRAVI AND ORS.

                                  &

                         IA NO. GA/2/2023
                          In CS/609/1930

             AGA HAJI MOHAMED JAFFAR TURK AND ORS.
                                Vs
            HAZI MIRZA ZAINAB ABEDIN BASRAVI AND ORS.

                                  &

                         IA NO. GA/3/2023
                          In CS/609/1930

             AGA HAJI MOHAMED JAFFAR TURK AND ORS.
                                Vs
            HAZI MIRZA ZAINAB ABEDIN BASRAVI AND ORS.

                                  &

                         IA NO. GA/4/2024
                          In CS/609/1930

             AGA HAJI MOHAMED JAFFAR TURK AND ORS.
                                Vs
            HAZI MIRZA ZAINAB ABEDIN BASRAVI AND ORS.

                                  &

                          IA NO. GA/5/2025
                           In CS/609/1930

             AGA HAJI MOHAMED JAFFAR TURK AND ORS.
                                Vs
            HAZI MIRZA ZAINAB ABEDIN BASRAVI AND ORS.
                                     2




                                    &

                           IA NO. GA/6/2025
                            In CS/609/1930

            AGA HAJI MOHAMED JAFFAR TURK AND ORS.
                               Vs
           HAZI MIRZA ZAINAB ABEDIN BASRAVI AND ORS.


BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 6th March, 2026.

Appearance:

Mr. Farhan Ghaffar, Adv.

Mr. Arif Ali, Adv.(VC) Md. Zafar Jilani, Adv.

...for the applicants in GA/1 & 3/2023

Mr. Tanvir Hossain, Adv.

...in GA/2/2023

Mr. Golam Mastafa, Adv.

...in GA/3/2023

Mr. Shamit Sanyal, Adv.

...for the applicant in GA-1,2,3,4,5,6

Md. Farhaduddin, Adv.

Mr. Shahidul Islam, Adv.

... joint special officers

Re: IA NO. GA/5/2025 in CS/609/1930

The Court: Learned Special Officers are present. Learned Advocate Mr.

Ali along with Mr. Ghaffar represents one of the parties.

Learned Special Officers have filed the report. Let the same be kept with

the record and a copy be circulated amongst the parties.

Learned Special Officers are entitled to a further remuneration of 100

GMs each to be paid by the applicant of GA/5/2025.

Learned Advocates for the parties are permitted to take exceptions to

the final report submitted by the Special Officers.

Let this matter appear on 27th March, 2026.

Re: IA NO. GA/1/2023, GA/2/2023, GA/3/2023, GA/4/2024, GA/6/2025 in CS/609/1930

Let these matters appear on 27th March, 2026 along with GA/5/2025.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)

 
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