American Home Assurance Co & Anr vs Board Of Trustees For Port Of Kolkata
2026 Latest Caselaw 3057 Cal/2

Citation : 2026 Latest Caselaw 3057 Cal/2
Judgement Date : 16 April, 2026

[Cites 0, Cited by 0]

Calcutta High Court

American Home Assurance Co & Anr vs Board Of Trustees For Port Of Kolkata on 16 April, 2026

OD-18
                               ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                               CS/141/2005

                AMERICAN HOME ASSURANCE CO & ANR.
                                VS
               BOARD OF TRUSTEES FOR PORT OF KOLKATA


BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 16th April, 2026.

The Court: None appeared to represent either of the parties and no

accommodation was sought, when the matter was called on 9th April, 2026,

10th April, 2026 and 13th April, 2026. Today also when the matter is called,

none appears to represent either of the parties. No accommodation is

sought.

Accordingly, CS/141/2005 is dismissed for default.

(ANANYA BANDYOPADHYAY, J.)

bp/R.Bhar

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