Cholamandalam Investment And Finance ... vs Hari Narayan Sharma And Anr
2025 Latest Caselaw 2817 Cal/2

Calcutta High Court

Cholamandalam Investment And Finance ... vs Hari Narayan Sharma And Anr on 25 September, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OCD 115
                                   ORDER SHEET
                                 EC-COM/334/2025
                          IN THE HIGH COURT AT CALCUTTA
                               COMMERCIAL DIVISION
                                   ORIGINAL SIDE


              CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD.
                                   VS
                      HARI NARAYAN SHARMA AND ANR.


  BEFORE:
  The Hon'ble JUSTICE SHAMPA SARKAR
  Date: 25th September, 2025.

                                                                    Appearance:
                                                        Ms. Shrayashee Das, Adv.
                                                   Mr. Rohan Kumar Thakur, Adv.
                                                    Mr. Tridibesh Dasgupta, Adv.
                                                   Ms. Rashmi Sahil Dahiya, Adv.
                                                          ...for the award-holder.


      The Court:

      1.

Let this matter appear in the monthly list of December, 2025 at 4 p.m.

under the heading "Examination of Judgment-Debtors".

2. Copy of this order be served upon the learned advocate who filed the

affidavit of assets.

(SHAMPA SARKAR, J.)

SP/