Future Market Networks Ltd vs Laxmi Pat Surana & Anr
2025 Latest Caselaw 2774 Cal/2

Calcutta High Court

Future Market Networks Ltd vs Laxmi Pat Surana & Anr on 24 September, 2025

                                                                                    2025:CHC-OS:193
OD-1

                               AP-COM/135/2024

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                        FUTURE MARKET NETWORKS LTD.

                                                   -VERSUS-

                                        LAXMI PAT SURANA & ANR.

       BEFORE:
       The Hon'ble JUSTICE SHUBHENDU SAMANTA
       Date : 24th September, 2025.
                                                                           Appearance:
                                                             Mr. Rishad Medora, Adv.
                                                         Mr. Naman Chowdhury, Adv.
                                                         Ms. Pooja Chakrabarti, Adv.
                                                                   ...for the petitioner.

                                                      Mr. Laxmi Pat Surana (in person)
                                                                 ...for the respondent.

The Court: This matter has been listed under the heading 'to be

mentioned' for correction of the typographical and inadvertent error in the

judgment and order dated 19th September, 2025.

Accordingly, by consent of the parties, the judgment and order dated

19th September, 2025 is corrected, as suggested.

(SHUBHENDU SAMANTA, J.)

A/s.