Apeejay House Pvt Ltd vs Coal India Ltd
2025 Latest Caselaw 2674 Cal/2

Calcutta High Court

Apeejay House Pvt Ltd vs Coal India Ltd on 18 September, 2025

OD-11

                     IN THE HIGH COURT AT CALCUTTA
                  ORIDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                EC/13/2025
                           APEEJAY HOUSE PVT LTD
                                     VS
                               COAL INDIA LTD

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 18th September, 2025.

                                                                             APPEARANCE:
                                                            Mr. Sanjiv Kumar Trivedi, Adv.
                                                                    Mrs. Iram Hasan, Adv.
                                                                Mr. Sanket Sarawagi, Adv.
                                                         Mr. Himangsu Bhawsinghka, Adv.
                                                                   ..for the decree holder.
                                                             Ms. Jamini Chakraborty, Adv.
                                                                  Mr. Pradipta Bose, Adv.
                                                                      ...for the respondent.

The Court:- Learned advocate for the parties are present. Learned

advocate for the judgment debtor prays for time to take out the application

with regard to the jurisdiction of this Court.

Such liberty is granted.

Let the matter appear on 28.10.2025.

The interim order granted earlier stands extended for a period of three

weeks after vacation or till further order whichever is earlier.

(BISWAROOP CHOWDHURY, J.)

Arsad, AR(CR)