Manis Development Management vs Rishinox Buildwell Llp And Ors
2025 Latest Caselaw 2639 Cal/2

Calcutta High Court

Manis Development Management vs Rishinox Buildwell Llp And Ors on 16 September, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-1-2
                              ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                          (COMMERCIAL DIVISION)
                              ORIGINAL SIDE


                            AP-COM/709/2024
                          [OLD NO AP/802/2023]

                    MANIS DEVELOPMENT MANAGEMENT
                                   VS
                    RISHINOX BUILDWELL LLP AND ORS
                                  with
                           AP-COM/403/2024

                    RISHINOX BUILDWELL LLP AND ORS.
                                  VS
                    MANIS DEVELOPMENT MANAGEMENT LLP

BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date: 16th September, 2025.

Appearance:

Mr. Yash Singhi, Adv.

Mr. Aditya Kanodia, Adv. ...for the MANIS DEVELOPMENT MANAGEMENT.

Mr.Krishnaraj Thaker, Sr. Adv. Mr. Soumabho Ghose, Adv. Mr. Souvik Majumdar, Adv. Ms. Anyapurba Banerjee, Adv. Mr. Rishabh Karnani, Adv. ...for the RISHINOX BUILDWELL LLP AND ORS.

The Court: Argument is concluded.

Reserved for judgment.

(SUGATO MAJUMDAR, J.)

S.Seal