Messrs Madhav Mukund Finance Private ... vs Messrs Exteroor Interior Limited
2025 Latest Caselaw 2622 Cal/2

Calcutta High Court

Messrs Madhav Mukund Finance Private ... vs Messrs Exteroor Interior Limited on 16 September, 2025

ORDER                                                                         OD-20

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                          IA NO: GA/1/2025
                             EC/17/2025
            MESSRS MADHAV MUKUND FINANCE PRIVATE LIMITED
                                  VS
                  MESSRS EXTEROOR INTERIOR LIMITED


BEFORE :
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 16th September, 2025.

Appearance:

Mr. Jayanta Sengupta, Adv.

Mr. Shayak Mitra, Adv.

Mr. Abhijit Sarkar, Adv.

... for Decree-Holder.

Mr. Rudraman Bhattacharyya, Adv.

Mr. Soumya Ray, Adv.

Mr. Samrat Chowdhury, Adv.

Mr. Sayan Ray, Adv.

Mrs. Anwesha Saha, Adv.

... for Judgment Debtor.

Mr. M. Dutta Biswas, Adv.

... for Special Officer.

The Court:- Learned Advocate for the Decree-holder and learned

Advocate for the Judgment Debtor are present.

Today is the date fixed for report of the learned Special Officer.

Learned Special Officer submits that there was obstruction in discharge of

the duties. However, the learned Special Officer shall specify the same in

the report to be filed on the next date.

Let this matter appear on 18th September, 2025.

(BISWAROOP CHOWDHURY, J.)

JM