Shanti Kumar Surana vs Pankaj Shah
2025 Latest Caselaw 2598 Cal/2

Calcutta High Court

Shanti Kumar Surana vs Pankaj Shah on 15 September, 2025

OD-43
                               ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                   EC/285/2018
                                       WITH
                                    CS/53/2016
                                 IA NO: GA/1/2025

                  S.K. SURANA (HUF) REPRESTED BY ITS KARTA
                            SHANTI KUMAR SURANA
                                      VS
                                PANKAJ SHAH

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date: 15th September, 2025.


                                                                      APPEARANCE:
                                                                   Mr. Varun Kothari, Adv.
                                                                        ...for the petitioner.

                                                             Mr. Sauma Bhattacharjee, Adv.
                                                                   Ms. Rupsa Ganguli, Adv.
                                                     ...for the Judgment Debtor/respondent.

The Court : Learned Advocates for the parties are present.

On the prayer of the learned Advocate for the judgment debtor, the

matter stands adjourned till 23rd September, 2025.

(BISWAROOP CHOWDHURY, J.)

KB AR(CR)