I. G. E. (India) Private Limited vs Larica Infrastructure Limited
2025 Latest Caselaw 2590 Cal/2

Calcutta High Court

I. G. E. (India) Private Limited vs Larica Infrastructure Limited on 15 September, 2025

OD-4 wt 5

                                   ORDER SHEET

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                    EC/281/2021

                         I. G. E. (INDIA) PRIVATE LIMITED
                                          VS
                        LARICA INFRASTRUCTURE LIMITED

                                         With

                                    EC/370/2023

                               I G E (INDIA) PVT LTD
                                         VS
                           LARICA INFRASTRUCTURE LTD


    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 15th September, 2025.

Appearance:

Mr. Debdatta Sen, Sr. Adv.

Ms. Suchismita Ghosh Chatterjee, Adv.

Mr. M. K. Seal, Adv.

...for the decree-holder

Ms. Manish Paul, Adv.

...for the judgment-debtor

The Court: Learned Advocates for the parties are present.

Let this matter appear on 10th November, 2025.

However, there shall be an interim order restraining the judgment-

debtor from alienating, transferring or parting with possession of the land

at Pailan, District-South 24 Parganas and shares in Kulti Townlate Homes

Private Limited for a period of four weeks after vacation.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)