Dipak Sen (Deced) vs Unknown
2025 Latest Caselaw 2549 Cal/2

Calcutta High Court

Dipak Sen (Deced) vs Unknown on 11 September, 2025

OD-2
                             ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                        Testamentary and Intestate Jurisdiction
                               ORIGINAL SIDE

                                PLA/8/2018
                   IA No. GA/1/2018(Old No. GA/121/2018),
                     GA/2/2019, GA/3/2022, GA/4/2022
                           GA/5/2023, GA/6/2023

                    IN THE GOODS OF: DIPAK SEN (DECED)

     BEFORE:
     The Hon'ble JUSTICE BIVAS PATTANAYAK
     Date : 11th September, 2025.
                                                                            Appearance:
                                                               Mr. Kumarjit Banerjee, Adv.
                                                           Ms. Sanchari Chakraborty, Adv.
                                                           Ms. Akansha Chowdhury, Adv.
                                                                Mr. Samriddha Saha, Adv.
                                                                      ... for the petitioner.

                                                                 Mr. Chayan Gupta, Adv.
                                                                    Mr. P. Mukherjee, Adv.
                                                                Mr. Deepak Agarwal, Adv.
                                                                     ... for the respondent.

The Court :- Heard Mr. Kumarjit Banerjee, learned Advocate for the

petitioner who concludes his replies.

Hearing concluded. The judgment is reserved and made CAV.

(BIVAS PATTANAYAK, J.)

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