Utkarsh India Limited vs Ankur Kumar Mishra
2025 Latest Caselaw 2544 Cal/2

Calcutta High Court

Utkarsh India Limited vs Ankur Kumar Mishra on 11 September, 2025

OCD-96

                             ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                        COMMERCIAL DIVISION
                            ORIGINAL SIDE

                            EC-COM/126/2024
                         IA NO: GA-COM/1/2025

                        UTKARSH INDIA LIMITED
                                 VS
                        ANKUR KUMAR MISHRA

BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: September 11, 2025.

                                                                    Appearance:
                                                        Mr. Dyutimoy Paul, Adv.
                                                Mr. Arun Kumar Upadhyay, Adv.
                                                       ...for the judgment-debtor




         1.

As per the prayer made by the Counsel for the judgment-

debtor, let the matter appear on 17th November, 2025 at 3:45 P.M.

(KRISHNA RAO, J.)

gb.