M/S. Europcell Gmbh vs Statesman Ltd
2025 Latest Caselaw 2533 Cal/2

Calcutta High Court

M/S. Europcell Gmbh vs Statesman Ltd on 11 September, 2025

OD-11
                               ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                  EC/271/2020
                          IA NO: GA/1/2021, GA/2/2023

                             M/S. EUROPCELL GMBH
                                      VS
                               STATESMAN LTD.

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 11th September, 2025.

APPEARANCE:

Mr. R. K. Khanna, Adv.

Mr. Shounak Mukhopadhyay, Adv.

Mr. Subhronil Ghosh, Adv. ...for the plaintiff-decree holder.

Ms. Amrita Pandey, Adv. Mr. Supratim Ghosh, Adv. ...for the judgment debtor.

The Court : learned Advocates for the parties are present.

As talks of settlement are going on, let this matter appear on 11 th

November, 2025.

(BISWAROOP CHOWDHURY, J.)

KB AR(CR)