Utkarsh India Limited vs Ankur Kumar Mishra
2025 Latest Caselaw 2451 Cal/2

Calcutta High Court

Utkarsh India Limited vs Ankur Kumar Mishra on 8 September, 2025

OCD-10
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                               EC-COM/126/2024
                             IA NO: GA-COM/1/2025

                            UTKARSH INDIA LIMITED
                                    -VS-
                            ANKUR KUMAR MISHRA

  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO
  Date : September 8, 2025.


                                                                     Appearance :
                                                          Mr. Dwip Raj Basu, Adv.
                                                           ... for the decree-holder


      1.

The decree-holder has filed affidavit-in-reply. Let the same be kept

with the record.

2. As none appears on behalf of the judgment-debtor, for the interest of

justice, the case is adjourned.

3. Let the matter appear on 11th September, 2025.

4. It is made clear that on the said date if the judgment-debtor fails to

appear in person, appropriate order will be passed.

(KRISHNA RAO, J.)

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