Ashok Jaria vs M/S Senco Jewellers Private Limited
2025 Latest Caselaw 2450 Cal/2

Calcutta High Court

Ashok Jaria vs M/S Senco Jewellers Private Limited on 8 September, 2025

OCD-21
                                ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION
                               ORIGINAL SIDE

                              EC-COM/106/2025

                             ASHOK JARIA
                                 VS
                 M/S SENCO JEWELLERS PRIVATE LIMITED

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : September 8, 2025.
                                                                    Appearance :
                                                       Mr. Sunil Singhania, Adv.
                                                         ... for the decree-holder


     1.

Counsel for the decree-holder submits that the judgment-debtor is

paying the decretal amount in installment and as such, he prays for

fixing the matter after Puja Vacation.

2. In view of the submission made by the Counsel for the decree-holder,

let the matter appear on 6th November, 2025.

(KRISHNA RAO, J.)

RS