M/S Dutta And Dutta Video Adv And Ad Films ... vs M/S Pundip D P Sharma
2025 Latest Caselaw 2442 Cal/2

Citation : 2025 Latest Caselaw 2442 Cal/2
Judgement Date : 8 September, 2025

Calcutta High Court

M/S Dutta And Dutta Video Adv And Ad Films ... vs M/S Pundip D P Sharma on 8 September, 2025

OCD-11
                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION
                               ORIGINAL SIDE

                              EC-COM/285/2022
                   IA NO: GA-COM/2/2024, GA-COM/3/2024

         M/S DUTTA AND DUTTA VIDEO ADV AND AD FILMS PVT LTD
                                -VS-
                       M/S PUNDIP D P SHARMA

  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO
  Date : September 8, 2025.




      1.

The decree-holder is present.

2. None appears on behalf of the judgment-debtor.

3. Let the matter appear tomorrow, i.e. on 9th September, 2025.

(KRISHNA RAO, J.)

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