Somnath Chatterjee vs Sharmila Shetty
2025 Latest Caselaw 2389 Cal/2

Calcutta High Court

Somnath Chatterjee vs Sharmila Shetty on 3 September, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-37

                       IN THE HIGH COURT AT CALCUTTA
                      Testamentary and Intestate Jurisdiction
                                ORIGINAL SIDE

                                   TS/23/2016

                               IN THE GOODS OF :
                              USHA BAROOAH (DEC)
                                     - AND-
                             SOMNATH CHATTERJEE
                                       -VS-
                               SHARMILA SHETTY



   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 3rd September, 2025.

Appearance:

Mr. Ratnanko Banerji, Sr. Adv.

Mr. D. N. Sharma, Adv. Mr. Anonoy Basu, Adv.

...for the plaintiff

The Court:- Argument is concluded. Reserved for judgment.

(SUGATO MAJUMDAR, J.)

T.O. A.R.(C.R.)