Hindustan Petroleum Corporation Ltd vs Santanu Mullick
2025 Latest Caselaw 2383 Cal/2

Calcutta High Court

Hindustan Petroleum Corporation Ltd vs Santanu Mullick on 3 September, 2025

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OD 6
                IN THE HIGH COURT AT CALCUTTA
                 CIVIL APPELLATE JURISDICTION
                         ORIGINAL SIDE

                          APD/120/2015
                              WITH
                           CS/245/1995
              IA NO: GA/6/2016(Old No:GA/1063/2016)
            HINDUSTAN PETROLEUM CORPORATION LTD.
                               VS
               SANTANU MULLICK, EXECUTOR & ORS.



BEFORE:
HON'BLE JUSTICE SABYASACHI BHATTACHARYYA
       -A N D-
HON'BLE JUSTICE UDAY KUMAR
Date : SEPTEMBER 03, 2025

                                                            Appearance :
                                                Mr. Pradip Dutta, Sr. Adv.
                                             Mr. Chanchal Kr. Dutta, Adv.
                                             Mr. Nirmalya Dasgupta, Adv.
                                                 Ms.Krishna Mullick, Adv.
                                                           ...for appellant
                                                Mr. Jishnu Saha, Sr. Adv.
                                          Mr. Ashok Kumar Awasthi, Adv.
                                         Mr. Aishwarya Kr. Awasthi, Adv.
                                                        ...for respondents

The Court: - Hearing is concluded. The matter is reserved for

judgment.

(SABYASACHI BHATTACHARYYA, J.)

(UDAY KUMAR, J.)

GH.