Soneko Marketing Pvt Ltd vs Core Minerals
2025 Latest Caselaw 2373 Cal/2

Calcutta High Court

Soneko Marketing Pvt Ltd vs Core Minerals on 2 September, 2025

OD-16

                               ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                 EC/57/2024
                                IN CS/7/2017

                              IA NO: GA/1/2025

                       SONEKO MARKETING PVT LTD.
                                 VS
                            CORE MINERALS


    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 2nd September, 2025.

Appearance:

Mr. Sarosij Dasgupta, Adv.

Mr. Biswaroop Mukherjee, Adv.

Ms. Saheli Bose, Adv.

...for the plaintiff

Mr. Gaurab Kr. Das, Adv.

Mr. Mahesh Kr. Joshi, Adv.

Ms. Priyanka Gupta, Adv.

...for the judgment-debtor

The Court:- Learned Advocates for the parties are present.

Upon perusal of the Order dated 26th August, 2025 granting liberty to

the defendant to file written statement within a particular day it is clear

that the decree passed in CS/7/2017 is already set aside and the suit is

being proceeded with.

In the facts and circumstances, nothing remains to be decided in this

execution case.

EC/57/2024 with GA/1/2025 stands disposed of.

(BISWAROOP CHOWDHURY, J.)

S. A.