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Commissioner Of Customs vs M/S. Vedanta Ltd. (Formerly Known As ...
2025 Latest Caselaw 2369 Cal/2

Citation : 2025 Latest Caselaw 2369 Cal/2
Judgement Date : 2 September, 2025

Calcutta High Court

Commissioner Of Customs vs M/S. Vedanta Ltd. (Formerly Known As ... on 2 September, 2025

Author: T.S. Sivagnanam
Bench: T.S Sivagnanam
OD-4

                         IN THE HIGH COURT AT CALCUTTA
                              SPECIAL JURISDICTION
                                  ORIGINAL SIDE


                                  CUSTA/14/2025
                                 IA NO: GA/1/2025

                  COMMISSIONER OF CUSTOMS, PORT, KOLKATA
                                      VS
          M/s. VEDANTA LTD. (FORMERLY KNOWN AS SESA STERLITE LTD./
                                SESA GOA LTD.)


BEFORE :
THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM
             -A N D-
HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)
DATE : 2nd September, 2025

                                             Mr. Bhaskar Prosad Banerjee, Adv.
                                                        Mr. Tapan Bhanja, Adv.
                                                                ...for appellant
                                               Mr. Rajeev Kumar Agarwal, Adv.
                                                          Mr. Sanjoy Dixit, Adv.
                                                               ...for respondent

The Court : Hearing concluded.

Judgment reserved.

(T.S. SIVAGNANAM, CJ. )

(CHAITALI CHATTERJEE (DAS), J.)

SN/PKD.

AR[CR]

 
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