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Jagriti Trade Services Pvt. Ltd vs Augustus Avani Land Developers Pvt. Ltd
2025 Latest Caselaw 2340 Cal/2

Citation : 2025 Latest Caselaw 2340 Cal/2
Judgement Date : 1 September, 2025

Calcutta High Court

Jagriti Trade Services Pvt. Ltd vs Augustus Avani Land Developers Pvt. Ltd on 1 September, 2025

OC-1
                               ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                         COMMERCIAL DIVISION
                             ORIGINAL SIDE

                             EC-COM/127/2024
                           [Old No. EC/212/2014]
                  IA No. GA/1/2020 (Old No. GA/39/2020),
                              GA-COM/2/2025

                   JAGRITI TRADE SERVICES PVT. LTD.
                                 -VS-
               AUGUSTUS AVANI LAND DEVELOPERS PVT. LTD.


     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : September 1, 2025.
                                                                     Appearance:
                                                      Mr. Mainak Bose, Sr. Adv.
                                               Ms. Pubali Sinha Chowdhury, Adv.
                                                      Mr. Sarosij Dasgupta, Adv.
                                                             Ms. Arpita Dey, Adv.
                                                           ...for the decree-holder

                                                   Mr. Aman Hingorani, Sr. Adv.
                                                         Ms. Debjani Mitra, Adv.
                                                            Mr. Rajat Dutta, Adv.
                                             ...for the applicant/judgment-debtor

                                                          Mr. Jehan Fouzdar, Adv.
                                                      Mr. Parikshit Lakhotia, Adv.
                                          ... for the applicant in GA-COM/2/2025



     1.

Learned Counsel for the petitioner has filed written notes of

arguments. Let the same be kept with the record.

2. CAV.

3. As regard GA-COM/2/2025, let the matter appear on 15 th September,

2025. In the meantime, the applicant in GA-COM/2/2025 is directed

to serve the copy of the application to the Learned Advocates

appearing for the parties.

(KRISHNA RAO, J.)

RS

 
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