B P Poddar Hospital And Medical Research ... vs Uco Bank
2025 Latest Caselaw 3226 Cal/2

Calcutta High Court

B P Poddar Hospital And Medical Research ... vs Uco Bank on 28 November, 2025

OD-14
                              ORDER SHEET

                               EC/55/2024
                                  WITH
                               CS/185/2018

                            IA NO: GA/1/2024

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

         B P PODDAR HOSPITAL AND MEDICAL RESEARCH LTD
                               VS
                           UCO BANK

BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
Date : 28th November, 2025
                                                                Appearance:
                                          Mr. Satadeep Bhattacharyya, Adv.
                                                   Mr. Samriddha Sen, Adv.
                                                   Mr. Surajit Biswas, Adv.
                                                       Mr. Arijeet Bera, Adv.
                                                     ...for the decree-holder

                                                   Mr. Shaswat Nayak, Adv.
                                                   Ms. Janvi Badiyani, Adv.
                                                   Ms. Siddhi Agarwal, Adv.
                                                   ...for the judgment-holder

      The Court: In compliance with the order dated 18th November, 2025,

learned advocate representing the respondent/judgment-debtor has filed an

undertaking that in case the judgment-debtor fails to obtain an order from

the Hon'ble Supreme Court, the judgment-debtor shall pay the entire

decretal amount within three weeks from passing of the order by this Court.

Let the same be kept on record along with the affidavit of competency.

Next date be fixed on 22nd December, 2025.

(ANANYA BANDYOPADHYAY, J.)

kc.