Arrah-Sasaram Light Railway Company ... vs District Board Of Bhojpur And Anr
2025 Latest Caselaw 3215 Cal/2

Calcutta High Court

Arrah-Sasaram Light Railway Company ... vs District Board Of Bhojpur And Anr on 27 November, 2025

OD-14
                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                                   EC/14/2025

        ARRAH-SASARAM LIGHT RAILWAY COMPANY LIMITED AND ANR.
                                 VS
                 DISTRICT BOARD OF BHOJPUR AND ANR

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 27TH November, 2025.

Appearance:

Mr. Mainak Bose, Sr. Adv.

Mr. R. Karnani, Adv.

Mr. R. Upadhyay, Adv.

For the petitioner

Mr. Sarvesh Chandra Srivastava, Adv.

Mr. P. Kumar, Adv.

Mr. S. Ray, Adv.

For the special officer

The Court:- The department is to place a case record of EC/553/2018

before the next date of hearing.

Learned advocate representing the decree holder intends to file affidavit-

in-reply to the affidavit-in-opposition filed by the judgment debtor and the

same is allowed.

The learned joint receivers are to be released consequent to the payment

of dues, if any, as directed to be paid by the co-ordinate Bench of this Court.

The next date be fixed on 17th December, 2025.

(ANANYA BANDYOPADHYAY, J.) A Dey