A B Constructions vs M/S Westinghouse Saxby Farmer Limited
2025 Latest Caselaw 3211 Cal/2

Calcutta High Court

A B Constructions vs M/S Westinghouse Saxby Farmer Limited on 27 November, 2025

OCD-31
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                                ORIGINAL SIDE
                             (Commercial Division)

                               EC-COM/474/2024

                          A B CONSTRUCTIONS
                                  VS
                M/S WESTINGHOUSE SAXBY FARMER LIMITED


   BEFORE:
   The Hon'ble JUSTICE GAURANG KANTH

Date : 27th November, 2025.

Appearance Mr. Souvick Mitra, Adv.

...for the award-holder

Mr. Arnab Chakraborty, Adv. Ms. Pragya Bhowmick, Adv.

...for the judgment-debtor

The Court: Affidavit of assets filed by the judgment-debtor is taken on

record.

Learned Counsel for the petitioner prays for examination of the

judgment-debtor.

Let the CFO of the judgment-debtor company, namely, Sanjib Roy

Choudhury remain present before this Court on the next date of hearing for

the purpose of examination.

List this matter after two weeks.

(GAURANG KANTH, J.)

R.Bhar