Saumyendra Narayan Basu And Ors vs Arnab Mahalanobis And Anr
2025 Latest Caselaw 3178 Cal/2

Calcutta High Court

Saumyendra Narayan Basu And Ors vs Arnab Mahalanobis And Anr on 25 November, 2025

OD-42
                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                  EC/8/2025

                    SAUMYENDRA NARAYAN BASU AND ORS
                                  -VS-
                       ARNAB MAHALANOBIS AND ANR.

      BEFORE:
      The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
      Date : November 25, 2025.
                                                                      Appearance :
                                                       Mr. Debmalya Ghosal, Adv.
                                                Mr. Dipanjan Mukhopadhyay, Adv.
                                                          Mr. Niladri Khanra, Adv.
                                                           ...for the decree holder

                                                      Mr. Bhakti Prasad Das, Adv.
                                                                ...for the Receiver


       1.

The learned Advocates representing the decree-holder as well as the

Special Officer are present.

2. The Registrar, Original Side is to serve notice upon the judgment-

debtor No.1 through concerned police station intimating the next

date of hearing so that the judgment-debtor No.1 is aptly

represented before this Court and file compliance report to that

effect.

3. The next date be fixed on 22nd December, 2025.

(ANANYA BANDYOPADHYAY, J.)

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