Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Asha Bansal & Ors vs Usha Kapoor & Anr
2025 Latest Caselaw 3109 Cal/2

Citation : 2025 Latest Caselaw 3109 Cal/2
Judgement Date : 19 November, 2025

Calcutta High Court

Asha Bansal & Ors vs Usha Kapoor & Anr on 19 November, 2025

Author: Sugato Majumdar
Bench: Sugato Majumdar
         OD-39                                         ORDER SHEET




                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE


                                CS/285/2022

                           ASHA BANSAL & ORS.
                                   VS
                           USHA KAPOOR & ANR.


BEFORE:

The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 19th November, 2025

Appearance :-

Mr. Megnad Dutta, Adv. Mr. Rajesh Upadhyay, Adv. Ms. Swabita Biswas, Adv.

...for plaintiff

The Court :- Heard argument.

Reserved for judgment.

(SUGATO MAJUMDAR , J.)

SN/NM.

AR(CR)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter