J. H. Industrial Corporation vs Vijendra Kumar Goel
2025 Latest Caselaw 3093 Cal/2

Calcutta High Court

J. H. Industrial Corporation vs Vijendra Kumar Goel on 18 November, 2025

OD- 14
                                ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                              IA NO. GA/4/2024
                               In EC/507/2016

                      J. H. INDUSTRIAL CORPORATION
                                    Vs
                          VIJENDRA KUMAR GOEL

BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: November 18, 2025.

Appearance:

Mr. Sourojit Dasgupta, Adv.

Ms. Ankita Baid, Adv.

Mr. Sounak Banerjee, Adv. Mr. S.G. Muscara, Adv.

...For the Decree-holder.

Mr. Subrata Bhattacharrya, Adv.

Mr. Balarko Sen, Adv.

...for the judgment-debtor

Ms. Rupsha Chakraborty, Adv.

Ms. Suvasree Ghose, Adv. ... the Special Officers.

The Court: Heard the submission of learned Advocates representing

the respective parties. The Special Officers are present in Court.

Let the matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J) gb./bp