Tea Board vs Haroocharai Tea Estate And Ors
2025 Latest Caselaw 3090 Cal/2

Calcutta High Court

Tea Board vs Haroocharai Tea Estate And Ors on 18 November, 2025

OD-9
                                 ORDER SHEET

                                  EC/18/2025

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                            TEA BOARD
                                 VS.
                   HAROOCHARAI TEA ESTATE AND ORS.


BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 18th November, 2025

Appearance Mr. Ajit Kr. Mishra, Adv.

Mr. Abhishek Dey, Adv.

.for the decree-holder

The Court: The learned Advocate representing the decree-holder seeks

further three weeks' time to serve notice upon the judgment-debtors and the

same is allowed. He is to serve notice upon the judgment-debtors intimating

the next date of hearing and file an affidavit of service to that effect.

Next date be fixed on 22nd December, 2025.

(ANANYA BANDYOPADHYAY, J.)

bp.