Mandira Laha vs Unknown
2025 Latest Caselaw 3041 Cal/2

Citation : 2025 Latest Caselaw 3041 Cal/2
Judgement Date : 14 November, 2025

Calcutta High Court

Mandira Laha vs Unknown on 14 November, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-4                     ORDER SHEET


                               PLA 340 of 2022

                     IN THE HIGH COURT AT CALCUTTA
                 TESTAMENTARY & INTESTATE JURISDICTION


                             IN THE GOODS OF :
                         MANDIRA LAHA, DECEASED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 14th November, 2025

Mr. Sandipto Bose, Ms. Urbi Roy, Mr. Anirban Ghosh, Advocates for the petitioner.

The Court : The judgment of the Division Bench which was

awaited as the same was likely to have an impact on this matter has

been delivered and placed before the Court by the learned Advocate for

the petitioner.

Let this matter appear on 20th November, 2025.

(ARINDAM MUKHERJEE, J.)

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