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Baid Power Services Private Limited vs The Bihar Medical Services And
2025 Latest Caselaw 3031 Cal/2

Citation : 2025 Latest Caselaw 3031 Cal/2
Judgement Date : 13 November, 2025

Calcutta High Court

Baid Power Services Private Limited vs The Bihar Medical Services And on 13 November, 2025

        ORDER                                                          OD-130
                       IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                  EC/5/2024
                     BAID POWER SERVICES PRIVATE LIMITED
                                     VS
                       THE BIHAR MEDICAL SERVICES AND
                    INFRASTRUCTURE CORPORATION LIMITED

BEFORE
HON'BLE JUSTICE GAURANG KANTH

Date: November 13, 2025.

Appearance:-

Mr. Umesh Prasad Sing, Sr. Adv.

Mr. Kumar Manish, Adv. Mr. Surendra Kumar, Adv. Ms. Amrita Pandey, Adv.

...for petitioner.

Mr. Anuj Kr. Mishra, Adv.

Mr. R. R. Modi, Adv.

Ms. S. Mullick, Adv.

Mr. J. Dan Roy, Adv.

...for defendant.

The Court:- Affidavit of assets filed by the judgment-debtor is taken on

record.

At the request of the parties, let this matter be listed on 17 th December,

2025.

(GAURANG KANTH, J.)

R. D. Barua

 
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