Flint Group India Private Limited vs Sujay Lodha
2025 Latest Caselaw 3019 Cal/2

Calcutta High Court

Flint Group India Private Limited vs Sujay Lodha on 12 November, 2025

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-5
                        In the High Court at Calcutta
                            Commercial Division
                               Original Side

                         IA No. GA-COM/4/2024
                          In CS-COM/652/2024

                  FLINT GROUP INDIA PRIVATE LIMITED
                                 VS
                            SUJAY LODHA


     BEFORE:
     The Hon'ble JUSTICE ANIRUDDHA ROY
     Date : November 12, 2025.

                                                                      Appearance:
                                                    Mr. Sourojit Dasgupta, Adv.
                                                    Mr. Souvik Mazumdar, Adv.
                                                   ... for the plaintiff/respondent

Mr. Rajarshi Dutta, Adv.

Mr. Asif Hussain, Adv.

Mr. Sarbesh Chaudhury, Adv.

Ms. Alia Gaffar, Adv.

Ms. Srijata Choudhry, Adv.

... for the defendant/petitioner

The Court: Yesterday's order speaks for itself.

Today Mr. Sourojit Dasgupta has concluded his submissions. He

has also dealt with the judgment cited by Mr. Rajarshi Dutta yesterday.

Mr. Rajarshi Dutta then, in reply, has also dealt with the

submissions made on behalf of the plaintiff and has concluded his

submissions.

Parties have concluded their submissions.

Judgment stands reserved.

(ANIRUDDHA ROY, J.)

RS