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The Golden Soap Factory Pvt. Ltd vs Shailja Craft Pvt. Ltd
2025 Latest Caselaw 3018 Cal/2

Citation : 2025 Latest Caselaw 3018 Cal/2
Judgement Date : 12 November, 2025

Calcutta High Court

The Golden Soap Factory Pvt. Ltd vs Shailja Craft Pvt. Ltd on 12 November, 2025

Author: Arindam Mukherjee
Bench: Arindam Mukherjee
O-67 and 132
                                                         ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION


                              IA No. GA/1/2024
                                      In
                                CS/137/2024

                   THE GOLDEN SOAP FACTORY PVT. LTD.
                                VERSUS
                        SHAILJA CRAFT PVT. LTD.

                              IA No. GA/2/2025
                                      In
                                CS/137/2024

                   THE GOLDEN SOAP FACTORY PVT. LTD.
                                VERSUS
                        SHAILJA CRAFT PVT. LTD.

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 12th November, 2025

Appearance:

Mr. Gopal Pahari, Adv.

Ms. Mandeep Kaur, Adv.

Mr. Jagat Jyoti Nag, Adv.

For the plaintiff

Mr. Ritoban Sarkar, Adv.

Mr. Barnik Ghosh, Adv.

For the defendant.

The Court:- There are two applications, one is by the plaintiff being IA

No. GA/1/2024 which is for judgment upon admission in a suit for recovery of

money lent and advanced. The other application is by the defendant for

rejection of plaint, inter alia, on the ground that the transactions between the

parties were commercial in nature and as such the provisions of Section

2(1)[c](i) of the Commercial Courts Act, 2015 is attracted and the suit on having

been filed in the Ordinary Original Civil Jurisdiction of this Court and not in

the Commercial Division of this Court is not maintainable.

Argument on behalf of the plaintiff has been concluded.

Argument on behalf of the defendant has commenced, but the same

could not be concluded.

Let this matter retain its position in the list.

(ARINDAM MUKHERJEE, J.)

snn.

 
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