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J. H. Industrial Corporation vs Vijendra Kumar Goel
2025 Latest Caselaw 2998 Cal/2

Citation : 2025 Latest Caselaw 2998 Cal/2
Judgement Date : 11 November, 2025

Calcutta High Court

J. H. Industrial Corporation vs Vijendra Kumar Goel on 11 November, 2025

ORDER SHEET
                                                         OD-12, 13 & 14

                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                         ORIGINAL SIDE

                          IA NO. GA/1/2023
                                  In
                             EC/507/2016
                  J. H. INDUSTRIAL CORPORATION
                                  Vs
                      VIJENDRA KUMAR GOEL

                          IA NO. GA/4/2024
                                  In
                             EC/507/2016
                  J. H. INDUSTRIAL CORPORATION
                                  Vs
                      VIJENDRA KUMAR GOEL

                         IA NO. GA/5/2025
                                 In
                            EC/507/2016
                 J. H. INDUSTRIAL CORPORATION
                                 Vs
                     VIJENDRA KUMAR GOEL


 BEFORE:
 The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 11th November, 2025.

Appearance:

Mr. Sourojit Dasgupta, Adv.

Ms. Ankita Baid, Adv.

Mr. Sounak Banerjee, Adv.

Mr. S.G. Muscara, Adv.

...For the Decree-holder. Mr. Subrata Bhattacharrya, Adv.

Mr. Balarko Sen, Adv.

...for the judgment-debtor Ms. Rupsha Chakraborty, Adv.

Ms. Suvasree Ghose, Adv.

...For the Special Officers.

The Court :- Heard the submissions of the learned Advocates representing

both the parties.

The Special Officers appointed by this Court are also present.

Let these matters be fixed on 18 th November, 2025 for further hearing.

(ANANYA BANDYOPADHYAY, J.)

JM

 
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