Citation : 2025 Latest Caselaw 2981 Cal/2
Judgement Date : 10 November, 2025
od 4
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
APO/335/2014
IA NO:GA/4/2023, GA/5/2023
SWADESH GHOSH & ANR.
VS
LAGNAJITA SHAH & ORS.
BEFORE :
THE HON'BLE JUSTICE DEBANGSU BASAK
And
THE HON'BLE JUSTICE MD. SHABBAR RASHIDI
Date : 10th November, 2025
Appearance :
Mr. Swarnendu Ghosh, Sr. Adv.
Mr. Surya Maity, Adv.
Ms. Suchismita Ghosh, Adv. ...for applicants.
Mr. Suman Dutta, Sr. Adv.
Mr. Debmalya Ghosal, Adv.
Mr. Sourath Nath Dutta, Adv.
Ms. Abhipiya Sarkar, Adv. ...for respondents.
The Court :- Hearing concluded. Judgment reserved.
(DEBANGSU BASAK, J.)
(MD. SHABBAR RASHIDI, J.) Pkd.S. Mandi.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!