APO/109/2023
2025 Latest Caselaw 2931 Cal/2

Calcutta High Court

APO/109/2023 on 4 November, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

                                                                                    2023:CHC-OS:5054-DB
OCD-4 & 5
                             ORDER SHEET

                  IN THE HIGH COURT AT CALCUTTA
                      Civil Appellate Jurisdiction
                          COMMERCIAL DIVISION

                            APOT/109/2023
                                 With
                             CS/390/2014

                      UNION BANK OF INDIA
                              &
                SWADHA BUILDERS PVT LTD. AND ORS

                                   &

                             APO/112/2023

                      UNION BANK OF INDIA
                              &
                SWADHA BUILDERS PVT LTD. AND ORS

BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
The Hon'ble JUSTICE MD. SHABBAR RASHIDI

Date: November 4, 2025.

                                                                    Appearance:
                                               Mr. Jishnu Chowdhury, Sr. Adv.
                                                  Mr. Ranajit Chowdhury, Adv.
                                                    Mr. Soumabho Ghose, Adv.
                                                   Mr. Abhidipto Tarafder, Adv.
                                                 Mr. Sudipto Chowdhury, Adv.
                                                    Mr. Purnendu Modak, Adv.
                                                    Ms. Sampoorna Saha, Adv.
                                                            ...for the appellant

                                                Mr. Suddhasatva Banerjee, Adv.
                                                             Mr. Pranit Bag, Adv.
                                                 Ms. Rituparna Chatterjee, Adv.
                                                Ms. Khushboo Choudhury, Adv.
                                                          Ms. Ayasha Kedia, Adv.
                                                    Mr. Aurin Chakraborty, Adv.
                                                ...for the respondent nos. 1 to 5

The Court : Heard learned senior advocate appearing for the

appellant.

Heard learned advocate appearing for the respondents.

2023:CHC-OS:5054-DB Hearing concluded.

Judgment reserved.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

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