Vhyom Mines And Minerals Private ... vs Jharkhand Ispat Private Limited
2025 Latest Caselaw 1597 Cal/2

Calcutta High Court

Vhyom Mines And Minerals Private ... vs Jharkhand Ispat Private Limited on 20 May, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-3
                               ORDER SHEET

                           IA No.GA 5 of 2022
                                   IN
                          CS-COM 301 of 2024
                        (Old No.CS 172 of 2021)
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                        COMMERCIAL DIVISION


             VHYOM MINES AND MINERALS PRIVATE LIMITED
                               VS.
                 JHARKHAND ISPAT PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 20th May, 2025.


                       Mr. Shaunak Mitra, Mr. Saunak Sengupta, Mr. Pallav Samajdar,
                                 Mr. Dripto Mazumdar, Advocates for the respondent.

The Court : This matter has been brought into the list for certain

clarification which is required on noticing certain facts at the time of

preparing the judgment. The facts have been clarified.

Let this matter appear tomorrow (21.05.2025) as 'For Judgment'.

(ARINDAM MUKHERJEE, J.)

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