White Swan Land And Infrastructure Pvt. ... vs National Agriculture Co-Operative
2025 Latest Caselaw 1510 Cal/2

Calcutta High Court

White Swan Land And Infrastructure Pvt. ... vs National Agriculture Co-Operative on 28 March, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OCD-5

                             EC-COM/40/2024
                          [OLD NO.EC/539/2014]
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          COMMERCIAL DIVISON


             WHITE SWAN LAND AND INFRASTRUCTURE PVT. LTD.
                                  VS
                  NATIONAL AGRICULTURE CO-OPERATIVE
                  MARKETING FEDERATION OF INDIA LTD.


  BEFORE:
  The Hon'ble JUSTICE SHAMPA SARKAR
  Date : 28th March, 2025.

                                                                         Appearance:
                                                                 Mr. Ankan Rai, Adv.
                                                          Mr. Ratnesh Kr. Rai, Adv.
                                                          Ms. Sakshi Kejriwal, Adv.
                                                           . . .for the award-holder.

                                                    Mr. Tapas Kumar Majumder, Adv.
                                            . . .for the respondent/judgment-debtor.

The Court: Till the disposal of the execution case, the judgment-debtor

shall not alienate the subject property.

Let this matter be added to the list on 13 th June, 2025.

(SHAMPA SARKAR, J.)

sp/