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Vicky Jewellery Works Private Liimited vs M/S Senco Jewellers Private Limited
2025 Latest Caselaw 1872 Cal/2

Citation : 2025 Latest Caselaw 1872 Cal/2
Judgement Date : 20 June, 2025

Calcutta High Court

Vicky Jewellery Works Private Liimited vs M/S Senco Jewellers Private Limited on 20 June, 2025

OCD-14

                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                           EC-COM/487/2024
          IA NO: GA-COM/1/2025, GA-COM/2/2025, GA-COM/3/2025

                 VICKY JEWELLERY WORKS PRIVATE LIIMITED
                                  VS
                  M/S SENCO JEWELLERS PRIVATE LIMITED

BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: June 20, 2025.
                                                                             Appearance:
                                                      Mr. Sunil Kumar Singhania, Adv.
                                                          Ms. Kalpana Singhania, Adv.
                                                                 ...for the decree-holder

                                                            Ms. Tanusri Chandra, Adv.
                                                                 Ms. Anita Kundu, Adv.
                                                             ...for the judgment debtor

          1.

Mr. Sunil Kumar Singhania, learned Advocate, is appearing for

the decree holder.

2. Ms. Tanusri Chandra, learned Advocate, is appearing for the

judgment debtor.

3. As per the prayer made by the Counsel for the judgment debtor,

the case is adjourned.

4. Let the matter appear on 5th August, 2025.

(KRISHNA RAO, J.)

S.Mandi

 
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