Infrastructures Pvt. Ltd vs Durgapur Freight Terminal Pvt
2025 Latest Caselaw 1828 Cal/2

Calcutta High Court

Infrastructures Pvt. Ltd vs Durgapur Freight Terminal Pvt on 18 June, 2025

OD-1
                                 ALP/9/2023

                    IN THE HIGH COURT AT CALCUTTA
                  Extra Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE


                                      TITAGARH LOGISTICS
                                      INFRASTRUCTURES PVT. LTD.

                                                -VERSUS-

                                      DURGAPUR FREIGHT TERMINAL PVT.
                                      LTD. AND ORS.

BEFORE:
The Hon'ble JUSTICE DINESH KUMAR SHARMA
Date : 18th June, 2025

                                                                         Appearance:
                                                           Mr. Sayantan Bose, Adv.
                                                      Ms. Dakshanyhani Basu, Adv.
                                                                 ...for the petitioner.

                                                            Mr. Rishad Medora, Adv.
                                                       Mr. Meghajit Mukherjee, Adv.
                                                       Mr. Ramendu Agarwal, Adv.
                                                          ...for the respondent No.1.

Mr. Ayan Dutt, Adv.

Mr. Abhishek Jain, Adv.

...for the respondent No.2.

The Court: The petitioner has filed affidavit-in-reply, copy of the same

has duly been received by the respondent no.1 and respondent no.2.

Today, learned counsel for the petitioner is not available.

Let the matter be listed on 9th July, 2025.

Both the parties are directed to file their brief written notes of

argument not exceeding three pages along with the judgments they want to

rely upon with copy to the other side.

(DINESH KUMAR SHARMA, J.) A/s.