Abg Kolkata Container Terminal Private ... vs The Board Of Trustees
2025 Latest Caselaw 1827 Cal/2

Calcutta High Court

Abg Kolkata Container Terminal Private ... vs The Board Of Trustees on 18 June, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD-16
                               ORDER SHEET

                               APO/48/2021
                                  WITH
                               AP/590/2011

                    IN THE HIGH COURT AT CALCUTTA
                     CIVIL APPELLATE JURISDICTION
                             ORIGINAL SIDE


         ABG KOLKATA CONTAINER TERMINAL PRIVATE LIMITED
                              VS
           THE BOARD OF TRUSTEES, KOLKATA PORT TRUST


  BEFORE:
  The Hon'ble JUSTICE ARIJIT BANERJEE
                 AND
  The Hon'ble JUSTICE RAI CHATTOPADHYAY
  Date : 18th June, 2025.


                                                                          Appearance:
                                                 Mr. Sabyasachi Chowdhury, Sr. Adv.
                                                             Mr. Rajarshi Dutta, Adv.
                                                           Mr. Sourjya Ganguli, Adv.
                                                        Ms. Arti Bhattacharyya, Adv.
                                                                   ..for the appellant

                                                       Mr. Tilak Kumar Bose, Sr. Adv.
                                                        Mr. Ashok Kumar Jena, Adv.
                                                                  ..for the respondent


                           Dictated by Arijit Banerjee, J.

The Court: This appeal is directed against a judgment and order

dated December 24, 2020, whereby the respondent's application under

Section 34 of the Arbitration and Conciliation Act, 1996, for setting aside an

arbitral award published in favour of the present appellant, was allowed.

Mr. Chowdhury, learned Senior Counsel representing the

appellant, opens his submission but does not conclude.

List the matter once again on June 19, 2025, for further hearing,

amongst first five matters, under the heading "Appeals from Orders".

(ARIJIT BANERJEE, J.)

(RAI CHATTOPADHYAY, J.)

sg