M/S. Europcell Gmbh vs Statesman Ltd
2025 Latest Caselaw 1800 Cal/2

Calcutta High Court

M/S. Europcell Gmbh vs Statesman Ltd on 17 June, 2025

             ORDER                                                 OD - 7

                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                              IA NO: GA/1/2021
                                  GA/2/2023
                                 EC/271/2020
                            M/S. EUROPCELL GMBH
                                      VS
                               STATESMAN LTD.

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 17th June, 2025.

Appearance:

Mr. Sabyasachi Chowdhury, Sr. Adv.

Mr. R. K. Khanna, Adv.

Ms. Puja Rajbhor, Adv.

...for plaintiff.

Ms. Amrita Pandey, Adv.

...for judgment-debtor.

The Court: Learned advocates for the parties are present.

As discussion with regard to settlement could not be held in the

meantime, this Court is of the view that one more chance should be given to

the parties to arrive at a settlement.

Thus, this matter be fixed on 3.07.2025 for further orders. Parties are

requested to come with written notes of arguments if the settlement fails.

(BISWAROOP CHOWDHURY, J.)

R.D. Barua