Kalpataru Agroforest Enterprises ... vs State Bank Of India And Anr
2025 Latest Caselaw 1698 Cal/2

Calcutta High Court

Kalpataru Agroforest Enterprises ... vs State Bank Of India And Anr on 11 June, 2025

OCD-16
                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION
                               ORIGINAL SIDE

                              EC-COM/405/2024
                   IA No: GA-COM/2/2025, GA-COM/3/2025


         KALPATARU AGROFOREST ENTERPRISES PRIVATE LIMITED
                                VS
                    STATE BANK OF INDIA AND ANR.

      BEFORE:
      The Hon'ble JUSTICE KRISHNA RAO
      Date : June 11, 2025.
                                                                          Appearance:
                                                       Mr. Subhashish Sengupta, Adv.
                                                            Mr. Sarosij Dasgupta, Adv.
                                                                 Mr. Balarko Sen, Adv.
                                                                 Ms. Subhra Das, Adv.
                                                               ... for the decree holder

                                                             Mr. Debashis Saha,, Adv.
                                                          Mr. Abirup Roy Sanyal, Adv.
                                          ...for the judgment debtor/State Bank of India

         1.

Mr. Subhashish Sengupta, learned Advocate, is appearing for the

decree holder.

2. Mr. Debashis Saha, learned Advocate, is appearing for the

judgment debtor/State Bank of India.

3. As per the prayer made by the counsel for the judgment debtor, for

the interest of justice, the case is adjourned.

4. Let the matter appear on 19th June, 2025.

(KRISHNA RAO, J.)

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