Npr Finance Limited vs Sanjay Khemani
2025 Latest Caselaw 1669 Cal/2

Calcutta High Court

Npr Finance Limited vs Sanjay Khemani on 10 June, 2025

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OIP-145 & 146
                       IN THE HIGH COURT AT CALCUTTA
                                 ORIGINAL SIDE
                        Ordinary Original Civil Jurisdiction

                               EC/1071/2015
                   IA NO: GA/1/2016(Old No:GA/3661/2016),
                            GA/2/2023, GA/3/2024

                               NPR FINANCE LIMITED
                                       VS
                                 SANJAY KHEMANI

                                  EC/1072/2015

                     RANI LEASING AND FINANCE LIMITED
                                    VS
                             SANJAY KHEMANI


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 10th June, 2025.

Appearance:

Mr. Preksha Manot, Adv.

Mr. Vanshika Newal, Adv. ...for the decree-holder

Mr. Debdut Mukherjee, Adv.

Mr. Vivek Basu, Adv.

Ms. Srijeeta Gupta, Adv. ...for the judgment-debtor

The Court: It is submitted on behalf of both the parties that they are

ongoing talks of settlement.

In view of the above, let this matter appear in the Monthly List of July,

2025.

Both parties are requested to file their Terms of Settlement on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.